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State of Uttar Pradesh - Section

Section 14 in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

14. Date of determination of vacancies.

- The Appointing Authority shall determine and intimate to the Commission the number of vacancies to be filled during the course of the years as also the number of vacancies to be reserved for a candidate belonging to Scheduled Castes, Scheduled Tribes and other categories under Rule 6.