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[Cites 0, Cited by 1] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Guardians And Wards Act, 1890

(2)It extends to the whole of India [[***] [Substituted by Act 3 of 1951, Section 3 and Sch., for " except Part B States" .]], [* * *] [The words " inclusive of British Baluchistan" omitted by A.O.1948.]; [*] [The word "and" omitted by Act 40 of 1949, Section 3 and Sch.II.].