Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(c) in Shri Krishna Ayush University Kurukshetra Act, 2016 (c)"Ayush" means the Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy including all branches concerning preventive, promotive, curative and rehabilitative services;
