Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 39F in The Punjab Laws Act, 1872 39F. Power to make rules for collection of taxes . - The State Government may from time to time make rules to provide for the collection of such taxes by any process available for the realisation of the land revenue and to regulate the application and mode of accounting for the same.
