Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(9) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007

(9)"Earth Fault Factor" at a location in a three-phase system means the ratio of 'the highest root mean square (r.m.s.) phase-to-earth power frequency voltage on a sound phase during a fault to earth (affecting one or more phases)' to 'the r.m.s. phase-to-earth power frequency voltage which would be obtained at the selected location without the fault';