Supreme Court - Daily Orders
Kavita Podwal vs The Bbmp And Other Etc on 22 August, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.3 COURT NO.11 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
15924-15925/2016
(Arising out of impugned final judgment and order dated 28/04/2016
in WP No. 18596/2015 and WP No. 3147/2016 in WA No. 967/2016 and WA
No. 968/2016 passed by the High Court Of Karnataka At Bangalore)
KAVITA PODWAL Petitioner(s)
VERSUS
THE BBMP AND OTHER ETC Respondent(s)
(With interim relief and office report)
Date : 22/08/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Petitioner-in-person
For Respondent(s) Mr. Rajeev Sharma,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 21st November, 2016. The notice of the aforesaid date shall be sent to the petitioner to appear in person.
(SAPNA BISHT) (TAPAN KUMAR CHAKRABORTY)
SR.P.A. COURT MASTER
Signature Not Verified
Digitally signed by
SAPNA BISHT
Date: 2016.08.23
16:50:49 IST
Reason: