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Supreme Court - Daily Orders

Kavita Podwal vs The Bbmp And Other Etc on 22 August, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.3                            COURT NO.11                      SECTION IVA

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s)   for                Special   Leave      to     Appeal     (C)         No(s).
     15924-15925/2016

     (Arising out of impugned final judgment and order dated 28/04/2016
     in WP No. 18596/2015 and WP No. 3147/2016 in WA No. 967/2016 and WA
     No. 968/2016 passed by the High Court Of Karnataka At Bangalore)

     KAVITA PODWAL                                                          Petitioner(s)

                                                  VERSUS

     THE BBMP AND OTHER ETC                                                 Respondent(s)

     (With interim relief and office report)

     Date : 22/08/2016 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE N.V. RAMANA


     For Petitioner(s)                 Petitioner-in-person


     For Respondent(s)                 Mr. Rajeev Sharma,Adv.


                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matters on 21st November, 2016. The notice of the aforesaid date shall be sent to the petitioner to appear in person.



                              (SAPNA BISHT)                     (TAPAN KUMAR CHAKRABORTY)
                                 SR.P.A.                               COURT MASTER


Signature Not Verified

Digitally signed by
SAPNA BISHT
Date: 2016.08.23
16:50:49 IST
Reason: