Bombay High Court
M/S. Indusind Bank Ltd vs Income-Tax Settlement Commission And 3 ... on 21 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
SRS 1 210-WP-982-2007 & Anr..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 982 OF 2007
M/s. Indusind Bank Ltd. ... Petitioner
Vs.
Income-tax Settlement Commission & Ors. ... Respondents
WITH
WRIT PETITION NO. 983 OF 2007
M/s. Indusind Bank Ltd. ... Petitioner
Vs.
Income-tax Settlement Commission & Ors. ... Respondents
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Mr.Rajesh Poojary i/b. Mulla and Mulla and Craigie Blunt and Caroe
for Petitioner.
Ms.Swapna Gokhale i/b. Mr.Suresh Kumar for Respondents.
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CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 21st JUNE, 2022 P.C. :
1. An adjournment is sought on account of the indisposition of Mr. Suresh Kumar, learned Counsel for the Revenue.
2. List on 19th July, 2022.
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