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Bombay High Court

M/S. Indusind Bank Ltd vs Income-Tax Settlement Commission And 3 ... on 21 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 SRS                                  1                        210-WP-982-2007 & Anr..odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                           WRIT PETITION NO. 982 OF 2007

 M/s. Indusind Bank Ltd.                                          ... Petitioner
          Vs.
 Income-tax Settlement Commission & Ors.                          ... Respondents

                                       WITH
                           WRIT PETITION NO. 983 OF 2007

 M/s. Indusind Bank Ltd.                                          ... Petitioner
          Vs.
 Income-tax Settlement Commission & Ors.                          ... Respondents
                                          -------
 Mr.Rajesh Poojary i/b. Mulla and Mulla and Craigie Blunt and Caroe
 for Petitioner.
 Ms.Swapna Gokhale i/b. Mr.Suresh Kumar for Respondents.
                                          -------
                                     CORAM :             DHIRAJ SINGH THAKUR &
                                                         ABHAY AHUJA, JJ.
                                     DATE           :    21st JUNE, 2022
 P.C. :

1. An adjournment is sought on account of the indisposition of Mr. Suresh Kumar, learned Counsel for the Revenue.

2. List on 19th July, 2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) 1 of 1 ::: Uploaded on - 24/06/2022 ::: Downloaded on - 28/12/2022 18:14:57 :::