Delhi High Court - Orders
Lalit Modi vs Bdr Builders And Developers Pvt. Ltd on 5 September, 2023
Author: Manmohan
Bench: Manmohan
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EFA(OS) 1/2021 & C.M.Nos.3003/2021, 7401/2023
LALIT MODI ..... Appellant
Through: Ms.Anumeha Singhal, Advocate.
versus
BDR BUILDERS AND DEVELOPERS PVT. LTD
..... Respondent
Through: Mr.Prashant Mehta with Ms.Ishita
Choudhary, Mr.Nitin Bajaj and
Ms.Prachi Kohli, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 05.09.2023 At request, list on the date fixed i.e. 07th November, 2023.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 5, 2023 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:36:55