Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(2) in Chhattisgarh Minor Mineral Rules, 2015

(2)The Register of Application for Quarry Leases and the Register of Quarry Leases shall be available for inspection by any person on payment of the following fee, namely:-
(a)rupees fifty for first hour or part thereof; and
(b)rupees fifty for subsequent hour or part thereof.