Section 6(4) in The Industrial Finance Corporation Act, 1948
(4)[ If any dispute arises between the Development Bank and the Board as to whether a question is or is not a question of policy, the dispute shall be referred to the Central Government whose decision thereon shall be final.] [ Substituted by Act 18 of 1964, Section 38 and Sch. II, for sub-S. (4) (w.e.f. 1.8. 1964).]
