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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(xxvii) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(xxvii)"Public Holiday" means any day which is a public holiday for purposes of section 25 of the Negotiable Instruments Act, 1881 (Central Act 26 of 1881);