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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(6)(c) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(c)An order of suspension made or deemed to have been made under this rule may, at any time, be modified or revoked by the same authority who or whose subordinate authority has passed such order.