Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Textiles Committee Act, 1963 (b)"Committee" means the Committee established under section 3;(ba)[ "fibre" means man-made fibre including regenerated cellulose rayon, nylon and the like;] [Inserted by Act 51 of 1973, s. 3]
