Allahabad High Court
Hem Chandra Neogi vs The State Of U.P. And 2 Others on 23 August, 2023
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:169612 Court No. - 37 Case :- WRIT - A No. - 13969 of 2023 Petitioner :- Hem Chandra Neogi Respondent :- The State Of U.P. And 2 Others Counsel for Petitioner :- Ashish Mishra,Varindra Kumar Rai Counsel for Respondent :- CSC Hon'ble Abdul Moin,J.
Sri Ashish Mishra, learned counsel for the petitioner after arguing at some length submits that he does not want to press the instant writ petition and prays that the same may be dismissed as withdrawn with liberty to file a fresh writ petition.
Accordingly, the writ petition is dismissed as withdrawn with the aforesaid liberty.
Order Date :- 23.8.2023 Pachhere/-