Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 10A(2)(b) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(b)in consultation with the parent Ministry/Department/Public Sector Undertakings or Statutory or Autonomous Body, as the case may be, for absorption of such persons.