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State of Rajasthan - Section

Section 39 in Rajasthan Tenancy (Government) Rules, 1955

39. Checking of entries by Superior Officers.

- It is of the utmost importance that entries of equivalent total loss in the khasra and the entries and calculations made in the khatauni should be subjected to a thorough and complete check as they form the basis of the actual amount of relief in money. While the Inspector of Land Records shall be immediately responsible for the accuracy of the entries and calculations, the Collectors must also prescribe a suitable percentage of check by the Tehsildar and Naib-Tehsildar. The Sub-Divisional Officer should see that the check done by the Tehsildar and other subordinates is real and effective.