Allahabad High Court
Gurudev Singh C.P. 287 And Others vs State Of U.P. And Others on 2 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 36303 of 2010 Petitioner :- Gurudev Singh C.P. 287 And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Singh Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar,J.
Connect this writ petition along with Writ Petition No. 25016 of 2010.
The respondents are granted two weeks' time to file a counter affidavit. Petitioners will lhave two weeks thereafter to file a rejoinder affidavit.
List after the expiry of the aforesaid period.
Till the next date of the listing it is provided that the petitioners shall also be entitled to the protection as has been made available to the petitioners of Writ Petition No. 25016 of 2010.
Order Date :- 2.7.2010 Sazia