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Allahabad High Court

Gurudev Singh C.P. 287 And Others vs State Of U.P. And Others on 2 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 36303 of 2010

Petitioner :- Gurudev Singh C.P. 287 And Others
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Rajesh Singh
Respondent Counsel :- C.S.C.

Hon'ble Shishir Kumar,J.

Connect this writ petition along with Writ Petition No. 25016 of 2010.

The respondents are granted two weeks' time to file a counter affidavit. Petitioners will lhave two weeks thereafter to file a rejoinder affidavit.

List after the expiry of the aforesaid period.

Till the next date of the listing it is provided that the petitioners shall also be entitled to the protection as has been made available to the petitioners of Writ Petition No. 25016 of 2010.

Order Date :- 2.7.2010 Sazia