Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(a)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(a)(2A) in The Waqf (Amendment) Act, 2025

"(2A)The proceedings and orders of the Board under sub-section (1) shall be published in such manner as may be prescribed by the Central Government.”;