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[Cites 0, Cited by 0] [Section 459] [Entire Act]

State of Bihar - Subsection

Section 459(lvi) in Civil Court Rules of the High Court of Judicature at Patna

(lvi)[ Applications under sections 152 and 242 of the Patna Municipal Corporation Act.] [Inserted by C.S. No. 53, dated 24.9.1979.]