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[Cites 0, Cited by 0] [Section 219(1)] [Section 219] [Entire Act]

State of Odisha - Subsection

Section 219(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)the number of the ward, the number of the premises, and the name and number, if any, of the public street, or the description of the private street or the pedestrian pathway, on which such land or building is situated;