Calcutta High Court
Huawei Technologies Co Ltd (Sr ... vs The Controller Of Patents And Designs on 27 November, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-2
IPDPTA/45/2023
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
(Commercial Division)
HUAWEI TECHNOLOGIES CO LTD (SR 31/2020/PT/KOL)
VS
THE CONTROLLER OF PATENTS AND DESIGNS
Before:
The Hon'ble Justice RAVI KRISHAN KAPUR
Date: 27th November 2024
Appearance:
Ms. Rini Bhattacharyya, Adv.
...for Union of India
Mr. Nandlal Singhania, Adv.
...for respondent no. 1
The Court: It is submitted on behalf of the petitioner that in view of the subsequent events that have transpired after the filing of this application, the instant application has become infructuous and the petitioner does not want to proceed any further.
A copy of the letter of withdrawal issued by the appellant be kept with the records.
In view of the above, IPDPTA/45/2023 stands dismissed as withdrawn.
(RAVI KRISHAN KAPUR, J.) SK.