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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Orissa Air (Prevention and Control of Pollution) Rules, 1983

(2)A notification referred to in sub-rule (1) shall be published in the official gazette and at least one English and one vernacular daily newspaper having a circulation of not less than five thousand in the State including the local area.]Chapter-III