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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(e) in The Indo-Tibetan Border Police Force Act, 1992

(e)endeavours to seduce any person in the Force or in the military, navy or air force of India or any forces co-operating therewith from his duty or allegiance to the Union, shall, on conviction by a Force Court, be liable to suffer death or such less punishment as is in this Act mentioned.