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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(e) in Punjab Package Deal Properties (Disposal) Rules, 1976

(e)The members of the Scheduled Castes and Backward Classes shall be entitled to the following concessions:-
(i)The Scheduled Castes and Backward Classes occupants may purchase properties under their occupation at a rate of fifty per cent of the market price: