Delhi High Court - Orders
Ctvn Calcutta Television Network ... vs Cable News Network Inc on 30 April, 2026
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 135/2023 CM APPL. 34305/2023 CM APPL.
34308/2023 CM APPL. 38815/2023
CTVN CALCUTTA TELEVISION NETWORK PRIVATE
LIMITED .....Appellant
Through: Mr. Chaitanya, Mr. Shubhanshu
Gupta, Mr. Kartik Pant and Mr.
Srijan Sonkar, Avds.
versus
CABLE NEWS NETWORK INC. .....Respondent
Through: Ms. Nimrat Singh
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 30.04.2026 At request of learned counsel for the respondent for adjournment on personal difficulty, re-notify on 25.08.2026.
V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J APRIL 30, 2026/rk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/05/2026 at 21:28:17