Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(b) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (b)"Canal Officer" means an officer specified under Section 17 of the Madhya Pradesh Irrigation Act, 1931 (III of 1931);
