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Allahabad High Court

Rajendra Prasad Shukla Proprietor M/S ... vs Commissioner Income Tax, Allahabad And ... on 22 August, 2014

Author: Tarun Agarwala

Bench: Tarun Agarwala





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 68 of 2005
 

 
Appellant :- Rajendra Prasad Shukla Proprietor M/S Shukla Aapurti Kendra
 
Respondent :- Commissioner Income Tax, Allahabad And Another
 
Counsel for Appellant :- Rakesh Ranjan Agrawal,R.P. Agrawal,Suyash Agrawal
 
Counsel for Respondent :- B.J. Agrawal,Ashok Kumar,D Awasthi,G Krishna,Rk Upadhyay,S Chopra
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Dr. Satish Chandra,J.

The cases of Sri Suyash Agarwal, learned counsel for the appellant are adjourned till 22.08.2014.

List thereafter.

Order Date :- 22.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)