Allahabad High Court
Rajendra Prasad Shukla Proprietor M/S ... vs Commissioner Income Tax, Allahabad And ... on 22 August, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 68 of 2005 Appellant :- Rajendra Prasad Shukla Proprietor M/S Shukla Aapurti Kendra Respondent :- Commissioner Income Tax, Allahabad And Another Counsel for Appellant :- Rakesh Ranjan Agrawal,R.P. Agrawal,Suyash Agrawal Counsel for Respondent :- B.J. Agrawal,Ashok Kumar,D Awasthi,G Krishna,Rk Upadhyay,S Chopra Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The cases of Sri Suyash Agarwal, learned counsel for the appellant are adjourned till 22.08.2014.
List thereafter.
Order Date :- 22.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)