Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15] [Section 52(1)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1)(c) in The Registration Act, 1908

(c)subject to the provisions contained in section 62, every document admitted to registration shall without unnecessary delay be copied in the book appropriate therefor according to the order of its admission.