Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(i) in Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964

(i)nurses, midwives, health visitors and auxiliary nurse- midwives who have undergone the course of training prescribed by the Council and have passed the prescribed examinations held by the Council and fulfill such further conditions as may be prescribed;