Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(1) in The Indian Nursing Council Regulations (1)The Secretary shall be the Returning Officer for the purpose of elections under clauses (b) and (c) of Sub-Section (1) of Section 3 of the Act.
