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Madhya Pradesh High Court

Santosh Singh Thakur vs The State Of Madhya Pradesh on 7 August, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 26903 of 2022 (SANTOSH SINGH THAKUR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 07-08-2023 List along with W.P. No.22105/2022 on 08.08.2022.

(SUJOY PAUL) JUDGE rj Signature Not Verified Signed by: RAJESH KUMAR JYOTISHI Signing time: 8/8/2023 5:40:39 PM