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Union of India - Section

Section 40 in The Tea Rules, 1954

40. Sending persons abroad. - The Board shall not send any officer of the Board or any member of the Board to places outside India without the previous sanction of the Central Government.

[SCHEDULE I] [Substituted by G.S.R. 453, dated 25th March, 1961][See Rule 25A]Allowances for low producing areas
Lowproduction actual crop basis of the estate kgs. per hectareAllowance in Kilogram per hectare.
Not more than 314     54
More than 314 but not more than 317      
Do. 317 Do. 321 54
Do. 321 Do. 322 54
Do. 323 Do. 326 54
Do. 326 Do. 330 54
Do. 330 Do. 333 54
Do. 333 Do. 335 54
Do. 335 Do. 338 54
More than 338 but not more than 342     54
Do. 342 Do. 345 54
Do. 345 Do. 349 54
Do. 349 Do. 351 54
Do. 351 Do. 354 54
Do. 354 Do. 361 54
Do. 361 Do. 363 53
Do. 363 Do. 367 52
Do. 367 Do. 370 50
Do. 370 Do. 370 49
Do. 367 Do. 373 48
Do. 373 Do. 377 47
Do. 379 Do. 381 46
Do. 381 Do. 384 45
Do. 384 Do. 387 44
Do. 387 Do. 391 43
Do. 391 Do. 395 41
Do. 395 Do. 398 40
Do. 398 Do. 401 39
Do. 401 Do. 405 38
Do. 405 Do. 407 37
Do. 407 Do. 410 36
Do. 310 Do. 414 35
Do. 414 Do. 417 34
Do. 417 Do. 419 33
Do. 419 Do. 423 31
Do. 423 Do. 426 30
Do. 326 Do. 429 29
Do. 429 Do. 433 28
Do. 433 Do. 435 27
Do. 435 Do. 438 26
Do. 438 Do. 442 25
Do. 442 Do. 445 24
Do. 445 Do. 447 22
Do. 447 Do. 451 21
Do. 451 Do. 454 20
Do. 454 Do. 457 19
Do. 457 Do. 461 18
Do. 461 Do. 463 17
Do. 463 Do. 466 16
Do. 466 Do. 470 15
Do. 470 Do. 473 13
Do. 473 Do. 475 12
Do. 475 Do. 479 11
Do. 479 Do. 482 10
Do. 482 Do. 485 9
Do. 485 Do. 489 8
Do. 489 Do. 491 7
Do. 491 Do. 494 6
Do. 494 Do. 498 4
Do. 498 Do. 501 3
Do. 501 Do. 506 2
Do. 506 Do. 511 1