Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 7 in Presidency Small Cause Courts Act, 1882 7. Appointment of Judges. - There shall be appointed from time to time a Chief Judge of the Small Cause Court and as many other Judges as the [State] Government thinks fit.
