Orissa High Court
M/S. Saraswati Traders vs State Of Odisha & Ors. ......... ... on 29 November, 2021
Bench: C.R. Dash, Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.37257 OF 2021
M/s. Saraswati Traders ......... Petitioner
Mr. Pratik Dash, Adv.
-versus-
State of Odisha & Ors. ......... Opposite Parties
Mr. T.K. Patnaik, ASC
CORAM:
JUSTICE C.R. DASH
JUSTICE BISWANATH RATH
ORDER
29.11.2021 Order No.
01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. Heard learned counsel for the Parties.
3. One extra copy of the writ petition be served on Mr. Samir Kumar Mishra, learned counsel for the Opposite Party No.2 by tomorrow (30.11.2011). as he takes notice for Opposite Party No.2.
4. List this matter on 9th December, 2021 for further hearing. Instruction be obtained by Mr. Mishra in the meantime.
( C.R. Dash )
Judge
( Biswanath Rath )
Balaram Judge
2