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Orissa High Court

M/S. Saraswati Traders vs State Of Odisha & Ors. ......... ... on 29 November, 2021

Bench: C.R. Dash, Biswanath Rath

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                W.P.(C) No.37257 OF 2021

       M/s. Saraswati Traders                         .........         Petitioner
                                                      Mr. Pratik Dash, Adv.

                                           -versus-

       State of Odisha & Ors.                         .........          Opposite Parties
                                                      Mr. T.K. Patnaik, ASC

                                CORAM:
                                JUSTICE C.R. DASH
                                JUSTICE BISWANATH RATH

                                          ORDER

29.11.2021 Order No.

01. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard learned counsel for the Parties.

3. One extra copy of the writ petition be served on Mr. Samir Kumar Mishra, learned counsel for the Opposite Party No.2 by tomorrow (30.11.2011). as he takes notice for Opposite Party No.2.

4. List this matter on 9th December, 2021 for further hearing. Instruction be obtained by Mr. Mishra in the meantime.



                                                                ( C.R. Dash )
                                                                    Judge


                                                               ( Biswanath Rath )
       Balaram                                                        Judge
 2