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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(2) in Tamil Nadu Nurses And Midwives Act, 1926

(2)The Council shall, subject to such conditions and restrictions as may be prescribed, enter in the register referred to in sub-section (1) of section 5, the name of any person who, under sub-section (1) of this section, is deemed to be registered under this Act.]