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State of Madhya Pradesh - Section

Section 30 in The M.P. Commissioner of Oaths Rules, 1976

30. Submission of returns.

- Every Commissioner of Oath shall in the first week of each quarter on 7th January, 7th April, 7th July, and 7th October submit to the District Judge quarterly return in Form VI of work done by him as Commissioner of Oath during the preceding quarter.