National Company Law Appellate Tribunal
Ome Prakash Verma [Suspended Director ... vs Mr. Amit Jain [Resolution Professional ... on 27 January, 2023
Author: Ashok Bhushan
Bench: Ashok Bhushan
1
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Company Appeal (AT) (Insolvency) No. 73 of 2023
&
I.A. No. 300 of 2023
IN THE MATTER OF:
Ome Prakash Verma
...Appellant
Versus
Amit Jain & Anr.
...Respondents
Present:
For Appellant: Advocate Uday Bedi, Advocate Jaitegan Singh,
Advocate Niharika Sharma.
For Respondent: Advocate Varun Kalra, For R-1
Mr. Amit Jain, RP
ORDER
27.01.2023: Learned Counsel for the Appellant prays that he may be permitted to withdraw the Appeal.
Prayer is allowed. The Appeal is dismissed as withdrawn.
[Justice Ashok Bhushan] Chairperson [Barun Mitra] Member (Technical) Basant/nn