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Union of India - Section

Section 117 in The Railway Protection Force Rules, 1987

117. Other conditions of service.

- In all other matters not prescribed in these rules all members of the Force,irrespective of their ranks shall be governed by the provisions contained in the extant Railway Rules as applicable to railway servants of corresponding grades:Provided that the Central Government may by notification in the Official Gazette modify the extant Railway Rules in their application to members of the Forceon the above matters, where that Government is of the opinion that it is necessary soto do in the interest of the Force, being as armed force of the Union.