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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(7) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(7)Each home, except the Observation Home, shall facilitate suitable vocational training under the guidance of trained instructors. The home shall develop networking with Institute of Technical Instruction (ITI), Government and Private Organization/Enterprises, Agencies/Non-Government Organization's with expertise and placement agencies.