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[Cites 0, Cited by 0] [Section 20(10)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(10)(b) in The Gujarat Water Supply and Sewerage Board Act, 1978

(b)The pay and allowances of any officer posted in accordance with clause (a) under the Board shall, during the period of posting, be paid by the Board from its fund.