Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(18) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019 (18)Fair Price Shop Holder shall display the samples of foodgrains being supplied under Targeted Public Distribution System at a conspicuous place;
