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State of Odisha - Section

Section 6 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

6. Register of Applications for loans.

- The Tahasildar having jurisdiction over the village of the applicant should receive the applications for loans. A Register of Applications for loans should be maintained in his office in Form No. 1 given in the Appendix.