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[Cites 0, Cited by 0] [Section 215A] [Entire Act]

State of Bihar - Subsection

Section 215A(x) in Bihar Chaukidari Manual

(x)A copy of the said account as verified by the Accountant-General should be submitted by the Controlling Officer to Government in the Finance Department and to the Accountant General along with his revised and budget estimates. The actual of the preceding years and the proposed estimate should be shown year by year.