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State of Bihar - Section

Section 114 in Management and Working of the Forests

114. Rewards for destruction of wild animals.

- The Rules regarding the scale of rewards for the destruction of various classes of wild animals are contained in the Bihar Treasury Manual.NotificationsWith reference to Notification No., ............. dated .......... published under Section ........... of the [Indian] Forest Act 1927 (XVI of 1927)] at page....................of the Government Gazette of the.....................declaring the......forest to be a Reserved Forest............is pleased to direct that the following amended and more accurate description of the boundaries of the said forest be substituted for the description contained in the said notification.