Supreme Court - Daily Orders
Harshvardhan Laboratories Ltd vs Commissioner Of Central Goods And ... on 2 December, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NOS.9833-9834/2018
HARSHVARDHAN LABORATORIES LTD & ANR. ...APPELLANT(S)
VERSUS
COMMISSIONER OF CENTRAL GOODS
AND SERVICE TAX, EXCISE AND
CUSTOMS, INDORE ...RESPONDENT(S)
O R D E R
1. Learned counsel for the appellant(s), on instructions, seeks permission to withdraw these appeal(s) along with pending application(s) therein as the appellant(s) intend to pursue Sabka Vishwas (Legacy Dispute Resolution) Scheme 2019.
2. Permission granted.
3. The appeal(s) and pending application(s) are dismissed as withdrawn.
..................,J.
(A.M. KHANWILKAR) ..................,J.
(DINESH MAHESHWARI)
Signature Not Verified NEW DELHI
Digitally signed by
CHARANJEET KAUR
DECEMBER 02, 2019
Date: 2019.12.03
17:25:02 IST
Reason:
ITEM NO.4 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9833-9834/2018
HARSHVARDHAN LABORATORIES LTD & ANR. ...APPELLANT(S)
VERSUS
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX, EXCISE AND CUSTOMS, INDORE ...RESPONDENT(S) (IA No. 123575/2018 - EX-PARTE STAY IA No. 152606/2018 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS) Date : 02-12-2019 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI For Appellant(s) Mr. Rohit Choudhry, Adv.
Ms. Preeti Khiwani, Adv.
Ms. B. Vijayalakshmi Menon, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Learned counsel for the appellant(s), on instructions, seeks permission to withdraw these appeal(s) along with pending application(s) therein as the appellant(s) intend to pursue Sabka Vishwas (Legacy Dispute Resolution) Scheme 2019.
Permission granted.
The appeal(s) and pending application(s) are dismissed as withdrawn.
(NEETU KHAJURIA) (VIDYA NEGI)
COURT MASTER COURT MASTER
(Signed order is placed on the file.)