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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(i) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(i)Cost of Allopathic Drugs, Medicines, Vaccines, Sera or other therapeutic substances inclusive of taxes paid, if any, reimbursable under these rules.