Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act] Union of India - Subsection Section 147(2)(g) in The Delhi Police Act, 1978 (g)manner of taking measurements and photographs under section 55 of a person against whom an order has been made under section 46, section 47 or section 48;