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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2) in The Assam Cattle Diseases Act, 1948

(2)A Veterinary Officer, when he has reason to believe that any animal has died of any contagious disease, issue a notice to the owner to bury such animal in the manner provided in sub-section (1).