Section 6(1)(c) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

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State of Jammu-Kashmir - Subsection

Section 6(1)(c) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(c)the sale or other dealings in, infective animals or the carcasses of animals, which at the time of their death were infective, or any fodder, bedding or other thing used in connection with such animals which may, in the opinion of the Government carry infection.

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State of Jammu-Kashmir - Subsection

Section 6(1)(c) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)