Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 403] [Entire Act] Nagpur Province - Subsection Section 403(c) in The City of Nagpur Corporation Act, 1948 (c)adequate financial provision has not yet been made for the performance of any such duty or the taking or any such measure;
